Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Uttarakhand - Subsection Section 12(1) in Himgiri Zee University Act, 2003 (1)The Governor of [Uttarakhand] [Substituted by section 2 of Uttarakhand Act No. 03 of 2011.] will be the Visitor of the University.
