Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 41 in Haryana Municipal Drainage and Sanitation Bye-laws, 1977 41. Overflow pipe. - An overflow pipe from a flushing cistern shall discharge in an exposed and conspicuous position so as not to cause dampness on any part of a building.
