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State of Assam - Section

Section 203 in Instructions Relating to Liquor

203. Maintenance of an Individual Clothing Account.

- An Individual Clothing Account will be kept for jamadars and peons in Form No. 26 of Schedule XXXI (Section V-Miscellaneous). This account should show all articles of clothing and equipment issued to them as well as the date of issue and the "life" of each article. It should be corrected from time to time, so as to show exactly what clothing and equipment each man has in his possession.