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[Cites 0, Cited by 0] [Section 38(1)] [Section 38] [Entire Act]

Union of India - Subsection

Section 38(1)(c) in THE SURROGACY (REGULATION) ACT, 2021

(c)abandon or disown or exploit or cause to be abandoned, disowned or exploited in any form,the child or children born through surrogacy;