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Union of India - Section

Section 8 in The National Environment Appellate Authority (Salary, Allowances And Conditions Of Service Of Chairperson And Vice-Chairperson) Rules, 1998

8. Transport.

- A Chairperson is eligible for reimbursement between Rs. 3000/- and Rs. 5,000/- per month as fixed by the Department of Personnel and Training, from time to time, for the use and maintenance of his personal car for transportation between residence and office. This would include the salary of a driver who would not be a Government servant.