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[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

State of Uttarakhand - Subsection

Section 27(1)(n) in Uttarakhand Self Reliant Co-Operatives Act, 2003

(n)review of remuneration paid to any Director or member of any committee or internal auditor in connection with his/her duties in that capacity or his/her attendance at related meetings;