Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Punjab - Subsection

Section 12(b) in The Statutes of the Punjabi University

(b)In the case of appointment of a Professor/Reader/Lecturer/Research Associate/Research Assistant for the multi-Faculty Department/Institute/Centre, the Head of the Department/Institute/Centre. If the Head does not represent the concerned subject, the seniormost Professor of the concerned subject for the post of a Professor; and the seniormost Professor or Reader for the post of a Reader/Lecturer/Research Associate/Research Assistant.