Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19(8)] [Section 19] [Entire Act] Union of India - Subsection Section 19(8)(b) in The Companies (Amendment) Act, 2000 (b)the waiver of interest under sub- section (6), if any, and reasons therefor.