Air Travellers Association vs Delhi International Airport Ltd on 12 January, 2026

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Supreme Court - Daily Orders

Air Travellers Association vs Delhi International Airport Ltd on 12 January, 2026

Bench: Aravind Kumar

       ITEM NO.7                      COURT NO.15                 SECTION XVII-B

                              S U P R E M E C O U R T O F     I N D I A
                                      RECORD OF PROCEEDINGS

                               CIVIL APPEAL Diary No(s).72005/2025

       [Arising out of impugned final judgment and order dated 01-07-2025
       in MA No.218/2024 01-07-2025 in MA No.219/2024 passed by the
       Telecom Disputes Settlement and Appellate Tribunal]

       AIR TRAVELLERS ASSOCIATION                                  Petitioner(s)

                                               VERSUS

       DELHI INTERNATIONAL AIRPORT LTD. & ORS.                     Respondent(s)

       IA No. 337939/2025 - CONDONATION OF DELAY IN FILING APPEAL
       IA No. 337937/2025 - EX-PARTE STAY
       IA No. 337940/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
       JUDGMENT

IA No. 337938/2025 - PERMISSION TO FILE APPEAL WITH Diary No(s). 69590/2025 (XVII-B) IA No. 204/2026 - CONDONATION OF DELAY IN FILING IA No. 198/2026 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 195/2026 - PERMISSION TO FILE LENGTHY LIST OF DATES IA No. 201/2026 - STAY APPLICATION Date : 12-01-2026 These matters were called on for hearing today.

CORAM : HON'BLE MR. JUSTICE ARAVIND KUMAR HON'BLE MR. JUSTICE PRASANNA B. VARALE For Petitioner(s) : Mr. Pragyan Pradip Sharma, Sr. Adv.

Mr. Ritesh Kumar, AOR Ms. Purva Kohli, Adv.

Mr. Rachit Sharma, Adv.

Mr. Dheerendra Singh Bisht, Adv.

Mr. Tushar Mehta, Solicitor General Mr. Raj Bahadur Yadav, AOR Ms. Sansriti Pathak, Adv. Mr. Mayank Pandey, Adv.

Ms. Astha Singh, Adv.

Mr. Madhav Singhal, Adv.

Signature Not Verified

Mr. Rajat Nair, Adv.

Dr. Arun Kumar Yadav, Adv.

Digitally signed by SACHIN KUMAR SRIVASTAVA Date: 2026.01.15 17:29:30 IST Reason:

For Respondent(s) : Mr. Anshuman Srivastava, AOR 1 Ms. Neelam Rathore, Adv.

Mr. Nikilesh Ramachandran, AOR Mr. Shubham Seth, Adv.

Mr. Umang Saini, Adv.

Mr. Mahesh Agarwal, Adv. Ms. Amrita Narayan, Adv. Mr. Rishi Agrawala, Adv. Mr. Manu Krishnan, Adv.

Mr. Milanka Chaudhary, Adv. Ms. Aanchal Mullick, Adv. Ms. Naina Dubey, Adv.

Ms. Chanan Parwani, Adv. Mr. Madhav Sharma, Adv.

Ms. Anwesha Padhi, Adv.

Mr. Naman Agarwal, Adv.

Mr. Saurobroto Dutta, Adv. Mr. Ravneet Singh, Adv.

Mr. E. C. Agrawala, AOR Mr. Aparajito Sen, Adv.

UPON hearing the counsel the Court made the following O R D E R CIVIL APPEAL Diary No.72005/2025:

1. Delay condoned.

2. Issue notice.

3. Tag alongwith C.A. No.11802/2025.

4. It is also made clear that the issue regarding maintainability of this petition is kept open.

CIVIL APPEAL Diary No.69590/2025:

1. Delay condoned.

2. Issue notice.

3. Tag alongwith C.A. No.11802/2025.

(NEHA GUPTA) (AVGV RAMU) COURT MASTER (SH) COURT MASTER (NSH) 2

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Supreme Court - Daily Orders