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[Cites 0, Cited by 0] [Section 277] [Entire Act]

State of Uttar Pradesh - Subsection

Section 277(c) in The U.P. Zamindari Abolition and Land Reforms Act, 1950

(c)the [Land Management Committee] [Substituted by U.P. Act No. 37 of 1958.] shall be paid such commission as may be prescribed on the land revenue or other dues collected and realised by or on its behalf.