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State of Madhya Pradesh - Section

Section 20 in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

20. Other Officers.

- The Appointment of other employees of the Vishwavidyalaya not covered by Section 17 shall be made in such manner and the conditions of their service shall be such as may be prescribed by the Statutes, Ordinances and Regulations.