Delhi High Court - Orders
United India Insurance Co. Ltd vs Star Wire (India) Ltd on 21 April, 2022
Author: Anup Jairam Bhambhani
Bench: Anup Jairam Bhambhani
$~45 & 1
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (T) (COMM.) 25/2022 & I.A. 2878/2022, 6140/2022
UNITED INDIA INSURANCE CO. LTD. ..... Petitioner
Through: Mr. A.K. De, Advocate.
versus
STAR WIRE (INDIA) LTD. ..... Respondent
Through: Mr. Sidharth Joshi, Ms. Ambareen &
Ms. Shalini, Advocates.
+ ARB.P. 151/2022 & I.A. 2085/2022
STAR WIRE (INDIA) LTD. ..... Petitioner
Through: Mr. Sidharth Joshi, Ms. Ambareen &
Ms. Shalini, Advocates.
versus
UNITED INDIA INSURANCE CO. LTD. ..... Respondent
Through: Mr. A.K. De, Advocate.
CORAM:
HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
ORDER
% 21.04.2022 At request of Mr. A.K. De, learned counsel for United India Insurance Co. Ltd., re-notify 06th September 2022.
ANUP JAIRAM BHAMBHANI, J.
APRIL 21, 2022/uj Signature Not Verified Digitally Signed By:SUNITA RAWAT Signing Date:25.04.2022 15:38:27