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Union of India - Section

Section 36 in Prevention Of Collision On National Waterways Regulations, 2002

36. Distress signals.-

When a vessel is in distress and requires assistance from other vessels or from shore, the following shall be the signals to be used or displayed by her either together or separately:
(a)A continuous sounding of any sound signal apparatus.
(b)A flag or a light waved in a circle to draw attention.
(c)Flares on the deck.
(d)"May day" transmitted by radio telephony.
(e)International code of signal N.C.hoisted on the vessel.