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State of Tamilnadu - Section

Section 1 in The Tamil Nadu Advocates' Welfare Fund Act, 1987

1. Short title, extent and commencement.

(1)This Act may be called the Tamil Nadu Advocates' Welfare Fund Act, 1987.
(2)It extends to the whole of the State of Tamil Nadu.
(3)This Act, except clause (a) of sub-section (2) of section 3 and 12, shall come into force at once and clause (a) of sub-section (2) of section 3 and section 12 shall come into force on such date as the Government may, by notification, appoint.