Section 19 in The Delhi Electricity Reform Act, 2000
19. Proceedings for inquiries, investigations, etc.
-All inquiries, investigations, adjudication under these regulations shall be done by the Commission through proceeding(s) as per the provisions of DERC (Conduct of Business) Regulations, 2001.APPENDIX IFORM I[See regulation 6(2)]DELHI ELECTRICITY REGULATORY COMMISSION (INTRA-STATE ELECTRICITY TRADER) REGULATIONS, 2005APPLICATION FORM FOR GRANT OF TRADING LICENCEParticulars of the Applicant
