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[Cites 0, Cited by 0] [Section 27A(2)] [Section 27A] [Entire Act]

State of West Bengal - Subsection

Section 27A(2)(d) in West Bengal Town and Country (Planning and Development) Act, 1979

(d)all the powers and duties under the provisions of this or any other Act, or any rule, regulation, bye-law, order or notification made thereunder, exercised or performed by the said Authority, or committee thereunder, shall be exercised or performed by the Development Authority;