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[Cites 0, Cited by 0] [Section 81(2)] [Section 81] [Entire Act]

Union of India - Subsection

Section 81(2)(b) in Unique Identification Authority of India (Salary, Allowances and other Terms and Conditions of Service of Employees) Regulations, 2020

(b)Travelling allowances payable to the employee to enable him to join his appointment under a foreign employer and to return to his appointment in the Authority on the termination of his deputation,