Supreme Court - Daily Orders
State Of A.P. vs Pathri Radha Sudhakara Rao on 13 August, 2015
Bench: Pinaki Chandra Ghose, R.K. Agrawal
ITEM NO.117 COURT NO.12 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Criminal Appeal No(s). 1486/2010
STATE OF A.P. & ANR. Appellant(s)
VERSUS
PATHRI RADHA SUDHAKARA RAO Respondent(s)
(With appln.(s) for permission to file additional documents)
Date : 13/08/2015 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Appellant(s)
Mr. Guntur Prabhakar,Adv.
For Respondent(s)
Mr. Nitin Kumar Thakur,Adv.(A.C.)(N.P.)
UPON hearing the counsel the Court made the following
O R D E R
When the matter was called out, Learned Amicus Curiae appointed for the sole respondent was not present in the Court today.
As prayed by learned counsel appearing for the appellant, list the matter tomorrow i.e., 14th August, 2015.
(VISHAL ANAND) (SNEH LATA SHARMA)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Vishal Anand
Date: 2015.08.13
16:04:38 EAST
Reason: