Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 55 in The Andhra Pradesh (Andhra Area) District Police Act, 1859. 55. Operation of Act This Act shall take effect in any and, every such district as the State Government shall appoint by notification published in the official gazette.
