Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Bihar - Subsection

Section 15(6) in Bihar Commission for Protection of Child Right Rules, 2010

(6)A master copy of the record of all meetings and opinions of the Commission shall be maintained duly authenticated by Secretary.