Section 8 in Bihar Country Liquor Bottling Rules, 2004
8.
For the maintenance of sufficient stock of bottled country liquor, the premises of the bottling plant shall remain open from 8.00 A.M. to 12.00 O'clock in the noon and from 1.00 RM. to 5.P.M., on every working day. In special circumstances, filling of country liquor into the bottle may be made even on holidays or after working hours in presence of the warehouse officer, with the written permission of the Superintendent of Excise/the Assistant Superintendent of Excise.
