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Union of India - Section

Section 19 in The Central Electricity Authority (Procedure For Transaction Of Business) Regulations, 2006

19. Register of minutes of meetings of the Authority .-The Secretary or any person authorised in this behalf shall maintain a register for recording the minutes of the meetings of the Authority and shall record therein the minutes of each meeting and shall be responsible for getting the minutes of each meeting authenticated by the person who presided over the meeting.