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State of Punjab - Section

Section 524 in Punjab Jail Manual, 1996

524. Prisoners to be locked in work sheds.

- The gate of every work-shed provided with a gate shall be kept locked after the prisoners have entered, and the key shall be kept by the officer in charge of the gang, or, if there is more than one gang, by the senior officer, who shall be held responsible that no prisoner passes into or out of the work-shed without proper permission.