Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Tamilnadu - Subsection Section 5(3) in Tamil Nadu Recognised Private Schools (Regulation) Rules, 1974 (3)The fees shall be credited to the Government under the Head of Account "0202-01-General-Education 202-Secondary Education-AB-Other Receipts (5) Other Receipts".
