Madhya Pradesh High Court
Netrapal Singh Yadav Thr Manoj Yadav vs The State Of Madhya Pradesh on 18 July, 2025
Author: Pranay Verma
Bench: Pranay Verma
1 WP-29124-2023
IN THE HIGH COURT OF MADHYA PRADESH
AT INDORE
WP No. 29124 of 2023
(NETRAPAL SINGH YADAV THR MANOJ YADAV Vs THE STATE OF MADHYA PRADESH AND OTHERS )
Dated : 18-07-2025
Parties through their counsel.
Learned counsel for respondents/State prays for and is granted 12
weeks time to file the reply.
List the matter after 12 weeks.
(PRANAY VERMA) JUDGE ns Signature Not Verified Signed by: NEERAJ SARVATE Signing time: 18-07-2025 18:00:10