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Bombay High Court

Smt. Mital Vitthal Patil vs The State Of Maharashtra Through The ... on 8 October, 2020

Author: Madhav J. Jamdar

Bench: S. C. Gupte, Madhav J. Jamdar

          Digitally signed
          by Hemant C.
Hemant    Shiv

C. Shiv   Date:
          2020.10.09
          12:33:00 +0530                              23. WP 9667 of 2018.odt



                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                              CIVIL APPELLATE JURISDICTION
                             WRIT PETITION NO. 9667 OF 2018


           Smt. Mital Vithal Patil                      ...Petitioner
                   Versus
           The State of Maharashtra & Ors.              ...Respondents


                                       ALONGWITH
                             WRIT PETITION (ST.) NO. 3588/2020


           Smt. Suvarna Rajaram Belagade                ...Petitioner
                   Versus
           The State of Maharashtra & Ors.              ...Respondents


                                       ALONGWITH
                             WRIT PETITION (ST.) NO. 3821/2020


           Smt. Nainita Pandurang Nanavare              ...Petitioner
                   Versus
           The State of Maharashtra & Ors.              ...Respondents


                                       ALONGWITH
                             WRIT PETITION (ST.) NO. 1550/2020
           Kondiba Maruti Tangale                       ...Petitioner
                   Versus
           The State of Maharashtra & Ors.              ...Respondents


           Seema                                                                1/3
                                            23. WP 9667 of 2018.odt



                           ALONGWITH
                 WRIT PETITION (ST.) NO. 5606/2020
Arvind                                       ...Petitioner
        Versus
The State of Maharashtra & Ors.              ...Respondents


                           ALONGWITH
                 WRIT PETITION (ST.) NO. 3579/2020
Vaishali L Kharat                            ...Petitioner
        Versus
State of Maharashtra                         ...Respondent


                           ALONGWITH
                 WRIT PETITION (ST.) NO. 3578/2020
Dattu S Lawate                               ...Petitioner
        Versus
State of Maharashtra & Ors.                  ...Respondents


                              ----------
Mr. N. V. Bandiwadekar a/w A. N. Bandiwadekar - for the
Petitioner/s.
Mr. Y. D. Patil - AGP-State for Respondent Nos. 1 & 2.
                               ----------
                    CORAM : S. C. GUPTE AND
                             MADHAV J. JAMDAR, JJ.

DATE : 8th OCTOBER, 2020.

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23. WP 9667 of 2018.odt P.C. :

1. Issue notice on these Petitions to the Respondents returnable on 29.10.2020.
2. Learned AGP waives service on behalf of the Respondent Nos. 1 and 2. Additional copies of the Petitions shall be served on the Government Pleader's Office.
3. Stand over to 29.10.2020. The Petitions to appear on the next date alognwith Writ Petition (ST.) No. 3587 of 2020. Issue notice even in Writ Petition (ST.) No. 3587 of 2020. Learned AGP waives service on Respondent-State even in this Petition. A copy of the Petition to be served on the Government Pleader's Office.
4. This order will be digitally signed by the Private Secretary of this Court. Associate of this Court is permitted to forward the parties copy of this order by e-mail. All concerned to act on digitally signed copy of this order.

[MADHAV J. JAMDAR, J.] [S. C. GUPTE, J.]

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