Bombay High Court
Smt. Mital Vitthal Patil vs The State Of Maharashtra Through The ... on 8 October, 2020
Author: Madhav J. Jamdar
Bench: S. C. Gupte, Madhav J. Jamdar
Digitally signed
by Hemant C.
Hemant Shiv
C. Shiv Date:
2020.10.09
12:33:00 +0530 23. WP 9667 of 2018.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 9667 OF 2018
Smt. Mital Vithal Patil ...Petitioner
Versus
The State of Maharashtra & Ors. ...Respondents
ALONGWITH
WRIT PETITION (ST.) NO. 3588/2020
Smt. Suvarna Rajaram Belagade ...Petitioner
Versus
The State of Maharashtra & Ors. ...Respondents
ALONGWITH
WRIT PETITION (ST.) NO. 3821/2020
Smt. Nainita Pandurang Nanavare ...Petitioner
Versus
The State of Maharashtra & Ors. ...Respondents
ALONGWITH
WRIT PETITION (ST.) NO. 1550/2020
Kondiba Maruti Tangale ...Petitioner
Versus
The State of Maharashtra & Ors. ...Respondents
Seema 1/3
23. WP 9667 of 2018.odt
ALONGWITH
WRIT PETITION (ST.) NO. 5606/2020
Arvind ...Petitioner
Versus
The State of Maharashtra & Ors. ...Respondents
ALONGWITH
WRIT PETITION (ST.) NO. 3579/2020
Vaishali L Kharat ...Petitioner
Versus
State of Maharashtra ...Respondent
ALONGWITH
WRIT PETITION (ST.) NO. 3578/2020
Dattu S Lawate ...Petitioner
Versus
State of Maharashtra & Ors. ...Respondents
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Mr. N. V. Bandiwadekar a/w A. N. Bandiwadekar - for the
Petitioner/s.
Mr. Y. D. Patil - AGP-State for Respondent Nos. 1 & 2.
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CORAM : S. C. GUPTE AND
MADHAV J. JAMDAR, JJ.
DATE : 8th OCTOBER, 2020.
(THROUGH VIDEO CONFERENCING) Seema 2/3
23. WP 9667 of 2018.odt P.C. :
1. Issue notice on these Petitions to the Respondents returnable on 29.10.2020.
2. Learned AGP waives service on behalf of the Respondent Nos. 1 and 2. Additional copies of the Petitions shall be served on the Government Pleader's Office.
3. Stand over to 29.10.2020. The Petitions to appear on the next date alognwith Writ Petition (ST.) No. 3587 of 2020. Issue notice even in Writ Petition (ST.) No. 3587 of 2020. Learned AGP waives service on Respondent-State even in this Petition. A copy of the Petition to be served on the Government Pleader's Office.
4. This order will be digitally signed by the Private Secretary of this Court. Associate of this Court is permitted to forward the parties copy of this order by e-mail. All concerned to act on digitally signed copy of this order.
[MADHAV J. JAMDAR, J.] [S. C. GUPTE, J.]
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Seema 3/3