Supreme Court - Daily Orders
Shri G. Hari Hara Reddy vs Security Printing And Minting ... on 11 May, 2022
Bench: Ajay Rastogi, Vikram Nath
SLP(C) 6290-6291/2018
ITEM NO.18 COURT NO.12 SECTION XII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 6290-6291/2018
(Arising out of impugned final judgment and order dated 13-11-2017
in WA No. 446/2017 and WA No. 440/2017 passed by the High Court Of
Judicature At Hyderabad For The State Of Telangana And The State Of
Andhra Pradesh)
SHRI G. HARI HARA REDDY & ORS. PETITIONER(S)
VERSUS
SECURITY PRINTING AND MINTING CORPORATION
OF INDIA LIMITED & ORS. RESPONDENT(S)
Date : 11-05-2022 These petitions were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE AJAY RASTOGI
HON'BLE MR. JUSTICE VIKRAM NATH
For Petitioner(s) Mr. R. Basant, Sr. Adv.
Mr. Y. Raja Gopala Rao, AOR
Mr. K. Sharat Kumar, Adv.
Dr. R. Sreeramulu, Adv.
Mr. Akshay Sahay, Adv.
Mr. D. Gopi Krishna, Adv.
For Respondent(s) Mr. Naresh Kaushik, Adv.
Mr. Manoj Joshi, Adv.
Mrs. Lalita Kaushik, AOR
Mr. Anand Singh, Adv.
Mr. Nishanth Gautam, Adv.
Mrs. Elaisha Asher, Adv.
Mr. Dhruv Joshi, Adv.
Ms. Akshata Singh, Adv.
Mr. Vardhman Kaushik, Adv.
Ms. Madhvi Divan Ld ASG
Mr. S.A.Haseeb Adv
Mr. Prashant Singh Adv
Signature Not Verified
Digitally signed by
Ms. Rashmi Malhotra, Adv.
POOJA SHARMA
Date: 2022.05.12
17:45:44 IST
Ms. Nidhi Khanna Adv
Reason:
Mr. Sanjay Kr.Tyagi Adv
Mr. Siddhant Kohli Adv
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SLP(C) 6290-6291/2018
Mr. Raj Bahadur Yadav, AOR
UPON hearing the counsel the Court made the following
O R D E R
The respondents in their counter affidavit have made a statement as a preliminary submission giving the complete details of individual petitioners before this Court. Let Mr. Basant, learned Senior Counsel for the petitioners may take instructions.
List on 10th August, 2022.
(POOJA SHARMA) (BEENA JOLLY)
COURT MASTER (SH) COURT MASTER (NSH)
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