Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Haryana - Subsection Section 2(b) in The Punjab Minor Mineral Concession Rules, 1964 (b)[,(c)] [[Clauses (b) and (c) omitted vide Legislative Supplement Part III dated 27.7.1969. Before omission these read as under :
