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[Cites 0, Cited by 0] [Section 238(2)] [Section 238] [Entire Act]

State of Maharashtra - Subsection

Section 238(2)(c) in The Mumbai Municipal Corporation Act, 1888

(c)discharging any responsibility attaching to the person in whose favour the Commissioner's order is made for maintaining, repairing, flushing, cleaning or emptying the joint drain or any part thereof.