Section 31 in The Tamil Nadu Beedi Industrial Premises (Regulation of Conditions of Work) Rules, 1959
31. Register of leave with wages.
- The employer shall keep an up-to-date register in Form No. VII (hereinafter called the Register of Leave with Wages):Provided that if the competent authority is of opinion that any muster roll or register maintained as part of the routine of the beedi industrial premises, gives the particulars required for the enforcement of the provisions contained in section 26, he may, by order in writing, direct that such muster roll or register shall, to the corresponding extent, be maintained in place of, and be treated as, the register required under this rule in respect of that beedi industrial premises.
