Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Goa - Subsection Section 3(2) in The Goa, Daman and Diu Town and Country Planning Act, 1974 (2)The Government may by an order transfer, change, substituted or appoint any of Chief Town Planners of any of the Posts in the preceding sub-section(1).]
