Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Section 2] [Entire Act] Union of India - Subsection Section 2(2) in The Benami Transactions (Prohibition) Act, 1988 (2)"Administrator" means an Income-tax Officer as defined in clause (25) of section 2 of the Income-tax Act, 1961;
