Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 73(1)] [Section 73] [Entire Act] State of Karnataka - Subsection Section 73(1)(h) in Karnataka Maritime Board Act, 2015 (h)the cost of the execution and provision of any a new work or appliance specified in section 25 which the Board may determine to charge to revenue;