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Supreme Court - Daily Orders

Akshay K Pradhan vs Union Of India on 14 December, 2016

Bench: Chief Justice, D.Y. Chandrachud

     ITEM NO.7                                  COURT NO.1                    SECTION PIL(W)

                                      S U P R E M E C O U R T O F       I N D I A
                                              RECORD OF PROCEEDINGS

                                    Writ Petition(s)(Civil) No(s).      842/2016

     AKSHAY K PRADHAN AND ANR                                                   Petitioner(s)

                                                        VERSUS

     UNION OF INDIA AND OTHERS                                                  Respondent(s)

     (With appln(s) for permission to appear and argue in-person and
     office report)

     Date : 14/12/2016 This petition was called on for hearing today.

     CORAM :
                                HON'BLE THE CHIEF JUSTICE
                                HON'BLE DR. JUSTICE D.Y. CHANDRACHUD

     For Petitioner(s)                     Mr. Akshay Keshav Pradhan &
                                           Mr. Manik Sethi
                                           (Petitioners-in-person)

     For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                           O R D E R

Heard.

Post along with W.P.(Crl.)No.38 of 2016 and connected matters.

(MAHABIR SINGH) (VEENA KHERA) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by MAHABIR SINGH Date: 2016.12.14 15:55:19 IST Reason: