Supreme Court - Daily Orders
Akshay K Pradhan vs Union Of India on 14 December, 2016
Bench: Chief Justice, D.Y. Chandrachud
ITEM NO.7 COURT NO.1 SECTION PIL(W)
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 842/2016
AKSHAY K PRADHAN AND ANR Petitioner(s)
VERSUS
UNION OF INDIA AND OTHERS Respondent(s)
(With appln(s) for permission to appear and argue in-person and
office report)
Date : 14/12/2016 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
For Petitioner(s) Mr. Akshay Keshav Pradhan &
Mr. Manik Sethi
(Petitioners-in-person)
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard.
Post along with W.P.(Crl.)No.38 of 2016 and connected matters.
(MAHABIR SINGH) (VEENA KHERA) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by MAHABIR SINGH Date: 2016.12.14 15:55:19 IST Reason: