Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Assam - Subsection Section 17(5) in The Assam Agricultural Farming Corporation Rules, 1973 (5)The procedure to be followed for the election of the Chairman will be the same as detailed in Rule 17 above for election of Directors in the annual general meeting.
