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State of Kerala - Section

Section 57 in Kerala Survey and Boundaries Rules, 1964

57. Correction of measurements expect in the case of state boundaries.

- The measurements found wrong as per the proceeding rules shall be corrected in the following manner expect in the case of measurements on the State boundaries. The Village Assistant or Survey Officer Shall have power to enter upon any land falling with his jurisdiction and examine whether upon any land falling within his jurisdiction and examine whether any recorded measurement in the previous survey is erroneous.