Calcutta High Court
Ranbaxy Laboratories Ltd vs State Of West Bengal & Ors on 7 October, 2013
Author: Tapash Mookherjee
Bench: Pranab Kumar Chattopadhyay, Tapash Mookherjee
ORDER SHEET
APO No.77 of 2013
WP No.400 of 2010
IN THE HIGH COURT AT CALCUTTA
Civil Appellate Jurisdiction
ORIGINAL SIDE
RANBAXY LABORATORIES LTD.
Versus
STATE OF WEST BENGAL & ORS.
BEFORE:
The Hon'ble JUSTICE PRANAB KUMAR CHATTOPADHYAY
AND The Hon'ble JUSTICE TAPASH MOOKHERJEE Date: 7th October, 2013 Appearance Mr. D. Kundu, Adv.
...Appellant On the prayer of the learned Advocate for the appellant, hearing of this matter stands adjourned till reopening of the Court after the Puja vacation.
(PRANAB KUMAR CHATTOPADHYAY, J.) (TAPASH MOOKHERJEE, J.) SS.