Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] Union of India - Subsection Section 1(2) in Brahmaputra Board Act, 1980 (2)It shall come into force on 31.12.1951 : vide Notification No. G.S.R. 677 (E), dated 28-12-81, Government of India, Ext., P-III, see. 3 (1), P. 1960 as the Central Government may, by notification in the Official Gazette, appoint.
