Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 61] [Entire Act] State of West Bengal - Subsection Section 61(4) in Purba Medinipur University Act, 2017 (4)A Regulation shall. unless cancelled or modified by the Council under sub-section (3) remain in force until repealed or amended by anew Regulation similarly passed and brought into force.
