Delhi High Court - Orders
M/S Kvp Electricals Pvt. Ltd vs Delhi Transco Limited & Anr on 27 July, 2022
Author: Yashwant Varma
Bench: Yashwant Varma
$~51
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11122/2022
M/S KVP ELECTRICALS PVT. LTD. ..... Petitioner
Through: Mr.Ashish Kothari and Ms.Pratha
Pant, Advs.
versus
DELHI TRANSCO LIMITED & ANR. ..... Respondents
Through: Mrs.Avnish Ahlawat, SC for DTL
with Mr.Nitesh Kr. Singh, Advs.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
ORDER
% 27.07.2022 CM APPL. 32644/2022(for exemption) Allowed, subject to all just exceptions. The application shall stands allowed. W.P.(C) 11122/2022 & CM APPL. 32643/2022 (for Interim Relief) Learned counsel for the respondent apprises the Court that issues raised here are engaging the attention of the Board of Delhi Transco Limited. He accordingly prays for deferral of this petition by a period of one week.
Accordingly, list again on 25.08.2022.
YASHWANT VARMA, J.
JULY 27, 2022/bh Signature Not Verified Digitally Signed By:NEHA Signing Date:28.07.2022 15:04:11