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Delhi High Court - Orders

M/S Kvp Electricals Pvt. Ltd vs Delhi Transco Limited & Anr on 27 July, 2022

Author: Yashwant Varma

Bench: Yashwant Varma

                          $~51
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     W.P.(C) 11122/2022
                                M/S KVP ELECTRICALS PVT. LTD.          ..... Petitioner
                                              Through: Mr.Ashish Kothari and Ms.Pratha
                                                       Pant, Advs.

                                                   versus

                                DELHI TRANSCO LIMITED & ANR.            ..... Respondents
                                             Through: Mrs.Avnish Ahlawat, SC for DTL
                                                      with Mr.Nitesh Kr. Singh, Advs.

                                CORAM:
                                HON'BLE MR. JUSTICE YASHWANT VARMA
                                                   ORDER

% 27.07.2022 CM APPL. 32644/2022(for exemption) Allowed, subject to all just exceptions. The application shall stands allowed. W.P.(C) 11122/2022 & CM APPL. 32643/2022 (for Interim Relief) Learned counsel for the respondent apprises the Court that issues raised here are engaging the attention of the Board of Delhi Transco Limited. He accordingly prays for deferral of this petition by a period of one week.

Accordingly, list again on 25.08.2022.

YASHWANT VARMA, J.

JULY 27, 2022/bh Signature Not Verified Digitally Signed By:NEHA Signing Date:28.07.2022 15:04:11