Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 95] [Entire Act] Madras Presidency - Subsection Section 95(2) in Madras Hindu Religious and Charitable Endowments Act, 1951 (2)The provisions of the India Evidence Act, 1872, and the Indian Oaths Act, 1873, shall apply to such inquiries and appeals.
