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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(1)(c) in Central Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2019

(c)Procurement of initial capital spares within the original scope of work, in accordance with the provisions of Regulation 23 of these regulations;