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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(1)(i) in The M.P. Rajya Pashudhan Evam Kukkut Vikas Nigam Adhiniyam, 1982

(i)The Secretary to Government of Madhya Pradesh, Animal Husbandry Department and if there be no Secretary, then the Special Secretary of that Department, who shall be Vice-Chairman;