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State of Tamilnadu - Section

Section 1 in The Tamil Nadu Urban Local Bodies permission for Erection of Digital Banners and Placards) Rules, 2011

1. Short title and Commencement.

(1)These Rules may be called the Tamil Nadu Urban Local Bodies (Permission for Erection of Digital Banners and Placards) Rules, 2011.
(2)They shall come into force on the 16th day of November 2011.