(2)Other Administrative Services.A. Administration of Justice.(a)Services and Service fees;(i).............(ii)Civil and Sessions and Judicial Courts;(b)Fines and forfeitures;(i)........(ii)Civil and Sessions & other Judicial Court.(c)Other Receipts.I. Sale proceeds of unclaimed and escheated property-(i)................(ii)Civil and Sessions & other Judicial CourtsII. Legal Aid to poor.III. Recoveries of over payments.(i)...........(ii)Civil and Sessions & other Judicial Court.IV. Other Receipts.(i)........(ii)Civil and Sessions & other Judicial Courts.(d)Stamp duties and penalties.Note. - Sub-heads (a), (b) & (c) have been classified in the State Account under the major head "065 Other Administrative Services" and sub-head (d) under the major head "0.30 Stamps & Registration fees". These major heads and sub-heads will automatically be deemed to have changed whenever they are changed in the Budget.
