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[Cites 0, Cited by 0] [Section 19F(2)] [Section 19F] [Entire Act]

State of Telangana - Subsection

Section 19F(2)(a) in Telangana Borstal Schools Act, 1925

(a)who is discharged on licence under section 15 and who is reported by the officer, institution, society or person under whose supervision he has been permitted to live to be of bad behaviour, or