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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Odisha - Subsection

Section 20(7) in Orissa Prevention of Blackmarketing and Maintenance of Supplies of Essential Commodities (Conditions off Preventive Detention) Order, 1979

(7)The time allowed for an interview with relatives or friends shall not exceed one hour and in other cases for more than half an hour but may be extended by the Superintendent at his discretion.