Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15(3)] [Section 15] [Entire Act] State of Rajasthan - Subsection Section 15(3)(b) in The Rajasthan Shops and Commercial Establishments Act, 1958 (b)the registers that shall be maintained in a factory for the purpose of securing compliance with the provisions of this Section.