Himachal Pradesh High Court
Madan Lal vs . The Headmaster Lawrence School ... on 9 March, 2023
Bench: Tarlok Singh Chauhan, Virender Singh
Madan Lal Vs. The Headmaster Lawrence School Sanawar and anr.
LPA No.15 of 2016 .
9.3.2023 Present: Ms. Manjula Bhardwaj, Advocate for the appellant.
Mr. Raman Sethi, Advocate, for respondent No.1.
Mr. Anup Rattan, A.G. with Mr. Y.W. Chauhan, Sr.Addl,A.G., Mr.J.S. Guleria, Deputy Advocate General and Mr. Rajat Chauhan, Law Officer, for the respondentsÂState.
As jointly prayed for, list on 13.3.2023.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 9.3.2023 (mamta) ::: Downloaded on - 10/03/2023 20:33:56 :::CIS