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[Cites 1, Cited by 14]

Himachal Pradesh High Court

Madan Lal vs . The Headmaster Lawrence School ... on 9 March, 2023

Bench: Tarlok Singh Chauhan, Virender Singh

Madan Lal Vs. The Headmaster Lawrence School Sanawar and anr.

LPA No.15 of 2016 .

9.3.2023 Present: Ms. Manjula Bhardwaj, Advocate for the appellant.

Mr. Raman Sethi, Advocate, for respondent No.1.

Mr. Anup Rattan, A.G. with Mr. Y.W. Chauhan, Sr.Addl,A.G., Mr.J.S. Guleria, Deputy Advocate General and Mr. Rajat Chauhan, Law Officer, for the respondents­State.

As jointly prayed for, list on 13.3.2023.

(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 9.3.2023 (mamta) ::: Downloaded on - 10/03/2023 20:33:56 :::CIS