Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Jammu-Kashmir - Subsection Section 2(i) in Jammu and Kashmir Water Resources (Regulation And Management) Act, 2010 (i)"consumer" means any person getting the benefit of water supply provided by the Government or any local body or licensee, as the case may be;
